Bombay High Court
Technocrats Plasma Systmems Pvt. Ltd. ... vs The State Of Maharashtra Through ... on 4 January, 2023
Author: Abhay Ahuja
Bench: Nitin Jamdar, Abhay Ahuja
Digitally
signed by
TRUPTI
TRUPTI SADANAND
SADANAND BAMNE
BAMNE Date:
2023.01.05 16-wpst-5211-2020.doc
17:37:09
+0530
Trupti
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST) NO. 5211 OF 2020
Technocrats Plasma Systems Pvt. Ltd. & Anr. ... Petitioners
versus
The State of Maharashtra & Ors. ... Respondents
.......
Mr. Rahul B. Thakar i/b. Mr. C.B. Thakar for the Petitioners.
Mr. N.K.Rajpurohit, AGP for the State.
......
CORAM : NITIN JAMDAR AND
ABHAY AHUJA, JJ.
DATE : 4 JANUARY 2023
P.C.:
On 20 December 2022, the following order was passed :
"Learned counsel for the Petitioners seek time to take instructions, as to whether the Petitioners intend to pursue the matter or withdraw the same.
2. Stand over to 4 January 2023 under the caption 'for directions'. Office objections to be removed before the next date".
2. The learned Counsel for the Petitioners states that he has received instructions to withdraw the petition. The writ petition is accordingly disposed of as withdrawn.
(ABHAY AHUJA, J.) (NITIN JAMDAR, J.) 1/1