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Delhi High Court - Orders

Niharika Ghosh @ Niharika Kundu vs Shankar Ghosh on 6 December, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva, Rajnish Bhatnagar

                                      $~7
                                      *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +     MAT.APP.(F.C.) 248/2019 & CM APPL. 20720/2022
                                            NIHARIKA GHOSH @ NIHARIKA KUNDU        ..... Appellant
                                                         Through: Mr. Om Prakash Gulbani, Advocate.

                                                               versus

                                            SHANKAR GHOSH                                     ..... Respondent
                                                        Through:            Mr. Inklee Roy Barooah, Advocate.

                                            CORAM:
                                            HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                            HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
                                                               ORDER

% 06.12.2022

1. Learned counsel appearing for the parties pray for some time to file an additional affidavit alongwith supporting documents and material to establish their respective financial condition. Let the same be filed within four weeks. Parties shall also file their income affidavit in terms of the judgment of the Supreme Court titled Rajnesh Vs. Neha, (2021) 2 SCC 324.

2. List on 09.02.2023.

SANJEEV SACHDEVA, J RAJNISH BHATNAGAR, J DECEMBER 6, 2022/NA Signature Not Verified Digital Signed By:KUNAL MAGGU Signing Date:08.12.2022 13:14:47 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.