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State of Andhra Pradesh - Section

Section 51 in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017

51. Licensee to abide by the provisions of the Act etc.

- Every holder of the license under these rules shall comply promptly with all orders or directions issued from time to time under the Act, and the rules and orders made thereunder and shall abide by all the conditions of the licence.