Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10 in The Merchant Shipping (Continuous Discharge Certificates) Rules, 1960 10. Register of C.D.Cs. cancelled, etc. - The Shipping Master shall maintain a register of C.D.Cs. which have been withheld, cancelled or suspended under rule 9.
