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State of West Bengal - Section

Section 29 in The West Bengal Panchayat Elections Act, 2003

29. General duty of Presiding Officer.

- Subject to the general guidance, superintendence and control of the Panchayat Returning Officer, it shall be the general duty of the Presiding Officer, at a polling station, to keep peace and order therein and to see that the poll is fairly taken and counting of votes is done.