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Rajasthan High Court - Jaipur

The Rajasthan Public Service ... vs Vishnu Datt Saini S/O Govind Narayan on 28 September, 2022

Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

            D.B. Special Appeal Writ No. 568/2022

The Rajasthan Public Service Commission
                                                               ----Appellant
                                Versus
Vishnu Datt Saini S/o Govind Narayan
                                                             ----Respondent

Connected With D.B. Special Appeal Writ No. 529/2022 Rajasthan Public Service Commission

----Appellant Versus Bhanwar Lal Choudhary S/o Shri Parshuram Choudhary

----Respondent D.B. Special Appeal Writ No. 530/2022 Rajasthan Public Service Commission

----Appellant Versus Anil Kumar S/o Mahendra Singh Sura

----Respondent D.B. Special Appeal Writ No. 531/2022 Rajasthan Public Service Commission

----Appellant Versus Jitendra Singh Gangwal S/o Shri Madan Lal Gangwal

----Respondent D.B. Special Appeal Writ No. 535/2022 Rajasthan Public Service Commission

----Appellant Versus Jitendra Singh Bamboriya Son Of Shri Ram Kunwar Bamboriya

----Respondent D.B. Special Appeal Writ No. 649/2022 Rajasthan Public Service Commission

----Appellant Versus Jitendra Singh Bamboriya Son Of Shri Ram Kunwar Bamboriya

----Respondent D.B. Special Appeal Writ No. 668/2022 Rajasthan Public Service Commission (Downloaded on 01/10/2022 at 08:59:37 PM) (2 of 2) [SAW-568/2022]

----Appellant Versus Kavindra Son Of Shri Jagdish Prasad

----Respondent D.B. Special Appeal Writ No. 914/2022 Vishnu Datt Saini S/o Govind Narayan

----Appellant Versus The State Of Rajasthan

----Respondent For Appellant(s) : Mr. M.S. Singhvi, AG with Mr. Siddhant Jain, Mr. Pranav Bhansali, Mr. Sheetanshu Sharma & Mr. Tarang Gupta (for respondents in D.B. S.A.W. No. 914/2022) Mr. Rajesh Maharshi, AAG with Mr. Udit Sharma Mr. Mirza Faisal Baig with Mr. Govind Gupta Mr. Nitin Jain Ms. Neha Amola For Respondent(s) : Mr. Vigyan Shah with Mr. Akshit Gupta Mr. Tanveer Ahamad with Mr. Manish Parihar Mr. Shovit Jhajharia HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 28/09/2022 List these matters tomorrow i.e. 29.09.2022.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ SAHIL SONI /114-121 (Downloaded on 01/10/2022 at 08:59:37 PM) Powered by TCPDF (www.tcpdf.org)