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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(4) in Tamil Nadu Juvenile Justice Fund Rules, 2017

(4)The Savings Bank Account shall be operated jointly by the Director of Social Defence and the Accounts officer in the Directorate of Social Defence. The Accounts Officer shall be the custodian of records relating to the Fund and its operations.