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State of Bihar - Section

Section 16 in The Bihar Panchayat Election Rules, 2006

16. Publication of the list of reserved constituencies by the District Magistrate.

- The list of the constituencies reserved/unreserved by the District Magistrate shall be published in Form - 3 in the offices of Gram Panchayat, Block, Sub-Divisional Magistrate and District Magistrate, and one copy of each shall be preserved in the Block and District offices.