Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act] State of Gujarat - Subsection Section 21(3)(iv) in Gujarat University (Amendment) Act, 1972 (iv)to recommend the organisation of seminars, refresher courses and workshops to the Dean of Faculty;