Madhya Pradesh High Court
Smt. Uma Devi Bhadoriya vs State Of M.P. on 4 April, 2019
1 CRA-98-2011
The High Court Of Madhya Pradesh
CRA-98-2011
(SMT. UMA DEVI BHADORIYA Vs STATE OF M.P.)
6
Gwalior, Dated : 04-04-2019
Shri V.P.Singh, learned counsel for the appellant.
Shri Kshitiz Sharma, learned Public prosecutor for the
respondent/State.
As prayed, list on 11.4.2019.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE vv VALSALA VASUDEVAN 2019.04.05 16:24:06 -07'00' VALSALA VASUDEVAN 2018.10.26 15:14:29 -07'00'