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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 48(xiii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xiii)For providing facilities like grading, standardization, and quality certification services and communication to Horticulturist in the market area.