Andhra Pradesh High Court - Amravati
Kamalakar Shinde, Raichur, Karnataka ... vs Uma Rani, Uravakonda Vm, Anantapur ... on 6 October, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
Crl.R.C.No.313 of 2010
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
07. 06.10.2023 AVRB,J:
Heard the arguments of Sri R.Sai
Prakash Reddy, learned counsel, representing
Sri K.Srinivas, learned counsel for the
petitioner.
None represented for the respondent
No.1.
Respondent No.2 is only a formal party against whom no relief is sought for.
Reserved for orders.
_________ AVRB,J MH 2