Delhi High Court - Orders
Masjid Moth Cable Network vs Union Of India on 9 July, 2025
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* IN THEHIGH COURTOF DELHIAT NEW DELHI
+ W.P.(C) 5018/2025
MASJID MOTH CABLE NETWORK .....Petitioner
Through: Mr. Hamnshu Dhawan, Advocate
versus
UNION OF INDIA .....Respondent
Through: Mr. Vikram Jetly, CGSC with Ms.
Shreya Jetly, Advocate for UOI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 09.07.2025 CM APPL. 39801/2025
1. This is an application seeking condonation of delay of 54 days in filing counter affidavit on behalf of respondent.
2. Cause shown is sufficient.
3. Delay of 54 days in filing counter affidavit on behalf of respondent is condoned. Let counter affidavit be taken on record.
4. Application stands disposedof. W.P.(C) 5018/2025
5. List on the date fixed i.e. 24.07.2025.
DEVENDRA KUMAR UPADHYAYA, CJ ANISH DAYAL, J JULY 9, 2025 kct This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/07/2025 at 21:45:38