Gujarat High Court
M/S.Vijay Proteins Limited vs Asst.Commi. Of Income ... on 14 October, 2014
Author: Ks Jhaveri
Bench: Ks Jhaveri, K.J.Thaker
O/TAXAP/243/2002 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 243 of 2002
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M/S.VIJAY PROTEINS LIMITED....Appellant(s)
Versus
ASST.COMMI. OF INCOME TAX....Opponent(s)
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Appearance:
MRS SWATI SOPARKAR, ADVOCATE for the Appellant(s) No. 1
MR PRANAV G DESAI, ADVOCATE for the Opponent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 14/10/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Registry is directed to place this matter alongwith Income Tax Reference No.139/1996 on 11th NOVEMBER, 2014.
Sd/-
(K.S. JHAVERI, J.) Sd/-
(K.J.THAKER, J) CAROLINE Page 1 of 1