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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttarakhand - Subsection

Section 5(1) in Uttarakhand Benami Transactions (Prohibition) Act, 2016

(1)No Suit, claim or action to enforce any right in respect of any property held benami against the person in whose name the property held benami against the person in whose name the property is held or against any other person shall lie by, or , on behalf of, a person claiming to be the real owner of such property.