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State of Andhra Pradesh - Section

Section 26 in Damodaram Sanjivayya National Law University Act, 2008

26. Powers and duties of Director.

- The Director shall:
(1)exercise general supervision and control over the affairs of campus.
(2)He shall be responsible for imparting of instruction and maintenance of discipline in the campus.
(3)exercise such other powers and perform such other duties as may be prescribed.