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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(u) in The National Bank For Agriculture And Rural Development Act, 1981

(u)"State co-operative bank" means the principal co-operative society in a State, the primary object of which is the financing of other co-operative societies in the State: