Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 42] [Entire Act] Union of India - Section Section 10 in The Prize Chits and Money Circulation Schemes (Banning) Act, 1978 10. Offences under this Act to be cognizable.— All offences punishable under this Act shall be cognizable.
