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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Bombay Presidency - Subsection

Section 7(iii) in The Bombay Inferior Village Watans Abolition Rules, 1959

(iii)for the extinguishment of the right to customary fees or perquisites; Details of customary fees or perquisites levied or which were leviable in each of the three years immediately preceding the appointed date.