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Union of India - Section

Section 2 in The Rani Lakshmi Bai Central Agricultural University Act, 2014

2. Declaration of Rani Lakshmi Bai Central Agricultural University as an institution of national importance.

- Whereas the objects of the institution known as the Rani Lakshmi Bai Central Agricultural University are such as to make the institution one of national importance, it is hereby declared that the institution known as the Rani Lakshmi Bai Central Agricultural University is an institution of national importance.