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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Himachal Pradesh - Subsection

Section 46(2)(c) in Himachal Pradesh Technical University Act, 2014

(c)The Central Government/Autonomous Bodies of Central Government including a Statutory Body, discharges its pension liability, paying in lump sum, by a onetime payment, the pro-rata pension/service gratuity/terminal gratuity and retirement gratuity for the services up to the date of absorption in the University.