Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 26] [Section 57] [Entire Act] State of Kerala - Subsection Section 57(3) in Kerala University Act, 1974 (3)Where the appointment of principal is made by promotion, the educational agency shall make the appointment on the basis of seniority-cum-fitness.