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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(7) in The Chit Funds (Madhya Pradesh) Rules, 1984

(7)Full details to show that the condition prescribed m clause (a) of the proviso to Section 49 is satisfied, if the winding-up of the chit is applied for under clause (d) of Section 48 and if the said clause (a) applies.