Calcutta High Court
Shamim Ara Begum vs Kolkata Municipal Corporation & Ors on 27 April, 2016
Author: I. P. Mukerji
Bench: I. P. Mukerji
ORDER SHEET
WP 780 OF 2015
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
SHAMIM ARA BEGUM
Versus
KOLKATA MUNICIPAL CORPORATION & ORS.
............
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI Date : 27th April, 2016.
The Court : None appears for the parties even at the second call. No accommodation is sought. This application is dismissed for default. Interim order, if any, is vacated.
(I. P. MUKERJI, J.) Pkd.