Section 5(10) in Lease (Government Land for Ratanjot/Karanj Plantation and Bio-diesel Based Processing Unit) Rules, 2006
(10)Land situated within 16 Kms of the limits of the area of a Municipal Corporation, 8 Kms of the Limits of the area of a Municipal Committee/District Headquarters or 4 Kms of the limits of the area of a Nagar Panchayat shall not be given on lease under these rules.
