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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(1)(v) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(v)approximate cost of land acquisition for public purposes and the cost of works involved in the implementation of the plan.