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State of Uttar Pradesh - Section

Section 29 in The U.P. Basic Education (Teachers) Service Rules, 1981

29. Age of superannuation.

- Every teacher shall retire from service in the afternoon of the last day of the month in which he attains the age of 60 years :Provided that a teacher who retires during an academic session (July 1 to June 30) shall continue to work till the end of the academic session, that is, June 30 and such period of service will be deemed as extended period of employment.[Appendix] [Inserted by Notification No. 1962/XV-5-93-73-93, dated 28.6.1993, published in the U.P. Gazette, dated 28.8.1993.][See Rule 14(4)]Quality points for selection of candidates
  Name of Examination/Degree Quality points
1. High School {|
Percentage of marks10
|-| 2.| Intermediate| {||-| Percentage of marks X 210|}|-| 3.| Graduation degree| {||-| Percentage of marks X 410|}|-| 4.| Training| First Division| Second Division| Third Division|-|| (a) Theory| 12| 6| 3|-|| (b) Practical| 12| 6| 3|}Note. - The quality points shall be awarded only up to the level of examination or degree required for admission to the training course in the year in which the candidate has passed the training course.