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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(c) in The Jammu and Kashmir Ayurvedic and Unani Practitioners Act, 1959

(c)[ obtaining any employment under the Board ; or [Added by Jammu and Kashmir Act No. 17 of 2018, dated 17.9.2018.]