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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(f) in Andhra Pradesh Electricity Regulatory Commission (Establishment of Forum and Ombudsman for Redressal of Grievances of the Consumers) Regulations, 2003

(f)"Forum" means Forum for redressal of grievances of the consumers to be constituted by licensee in terms of sub-section (5) of Section 42 of the Act read with these Regulations: