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State of Goa - Section

Section 9 in The Goa (Prohibition of Further Payments and Recovery of Rebate Benefits) Act, 2002

9. Power to exempt.

- Notwithstanding anything contained in this Act, the Government may, for reasons to be recorded in writing and in public interest, exempt such class of consumers as it thinks fit, from refunding to the Government the amount referred to in section 2.