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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttarakhand - Subsection

Section 12(3) in The Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976

(3)The syllabus and the rules relating to the competitive examination shall be such as may be prescribed from time to time, by the appointing authority.