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[Cites 0, Cited by 0] [Section 116] [Entire Act]

State of Uttar Pradesh - Subsection

Section 116(2) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(2)Tahsil or District Panel Lawyer conducting the original suit will also conduct the appeal within the district and District Government Counsel (Civil) will supervise the work of panel lawyer as before.