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Antrix Corporation Limited vs The Assistant Commissioner Of ... on 13 September, 2023

Author: Aravind Kumar

Bench: Aravind Kumar

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     ITEM NO.114                    COURT NO.7                 SECTION IV­A

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                           Civil Appeal   Nos.2349­2352/2010

     ANTRIX CORPORATION LIMITED                                Appellant(s)

                                          VERSUS

     THE ASSISTANT COMMISSIONER OF COMMERCIAL                  Respondent(s)
     TAXES(ENFORCEMENT) & ORS.


     (IA No. 106884/2023 ­ AMENDMENT IN CAUSE TITLE, IA No. 14/2010 ­
     INTERVENTION APPLICATION, IA No. 10/2010 ­ INTERVENTION APPLICATION
     & IA No. 6/2010 ­ INTERVENTION APPLICATION)

     WITH
     SLP(C) No. 11838­11841/2009 (IV­A)
     (FOR ON IA 36676/2009)
     C.A. No. 437­504/2017 (IV­A)
     C.A. No. 4973/2017 (XVII­A)
     (FOR EX­PARTE STAY ON IA 1/2017,FOR PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/      FACTS/ANNEXURES      ON      IA     39047/2017
     FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/ FACTS/ANNEXURES ON IA
     47462/2019
     FOR      STAY      APPLICATION      ON      IA     47463/2019
     FOR    APPROPRIATE   ORDERS/DIRECTIONS    ON    IA   104440/2019
     FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     104444/2019
     FOR EARLY HEARING APPLICATION ON IA 49393/2021
     IA No. 104440/2019 ­ APPROPRIATE ORDERS/DIRECTIONS
     IA No. 49393/2021 ­ EARLY HEARING APPLICATION
     IA No. 1/2017 ­ EX­PARTE STAY
     IA No. 104444/2019 ­ PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 47462/2019 ­ PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 39047/2017 ­ PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 47463/2019 ­ STAY APPLICATION)
Signature Not Verified

     C.A. No. 9003/2019 (XVII­A)
Digitally signed by
VISHAL ANAND

     C.A. No. 4777/2023 (XVII­A)
Date: 2023.09.13
17:42:38 IST
Reason:

     (FOR ADMISSION and IA No.147269/2023­STAY APPLICATION)

     Date : 13­09­2023 These matters were called on for hearing today.
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CORAM :
          HON'BLE MR. JUSTICE ARAVIND KUMAR
          HON'BLE MR. JUSTICE K.V. VISWANATHAN

For Appellant(s)
                    Mr. Zoheb Hossain, AOR

                    Ms. Apeksha Mehta, Adv.
                    Ms. Neha Choudhary, Adv.
                    Mr. Umang M., Adv.
                    Ms. Falguni Gupta, Adv.
                    Ms. Charanya Lakshmikumaran, AOR
For Respondent(s)
                    Mr. Rupesh Kumar, Adv.
                    Mr. Mukesh Kumar Maroria, AOR
                    Ms. Monica Benjamin, Adv.
                    Mr. Naman Tandon, Adv.
                    Ms. B. Sunita Rao, Adv.
                    Mr. Madhav Sinhal, Adv.
                    Mr. V.C. Bharthi, Adv.
                    Ms. Nisha Bagchi, Adv.
                    Ms. B. Sunita Rao, Adv.
                    Mr. Raghav Sharma, Adv.
                    Mr. Debojyoti Mukhopadhyay, Adv.

                    Mr. Prateek K. Chadha, AAG
                    Mr. V.N. Raghuapthy, Adv.
                    Mr. Manendra Pal Gupta, Adv.
                    Md. Apsal Ansari, Adv.
                    Mr. Sreekar Acchuri, Adv.
                    Ms. Pragya Ganjoo, Adv.
                    Ms. Muskaan Singla, Adv.
                    Mr. Shubhranshu Padhi, AOR

                    Mr. B. Krishna Prasad, AOR

                    Mr. Mahesh Agarwal, Adv.
                    Mr. Rishi Agrawala, Adv.
                    Mr. Manu Krishnan, Adv.
                    Mr. Victor Das, Adv.
                    Mr. Vipul Singh, Adv.
                    Mr. Anwesha Padhi, Adv.
                    Mr. E. C. Agrawala, AOR

                    Mr. Ashok Mathur, AOR

                    Mr. Kavin Gulati, Sr. Adv.
                    Mr. Kumar Visalaksh, Adv.
                    Mr. Udit Jain, Adv.
                    Ms. Ananya Sharma, Adv.
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                  Mr. M. P. Devanath, AOR
                  Mr. Vivek Sarin, Adv.
                  Mr. Dibya Prashant Singh, Adv.
                  Ms. Divyanshi Singh, Adv.
                  Mr. Satish C. Kaushik, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

List the matters after two weeks.

(VISHAL ANAND) (BEENA JOLLY) ASTT. REGISTRAR­cum­PS COURT MASTER (NSH)