Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act] State of Odisha - Subsection Section 59(2)(b) in The Orissa State Electricity (Supply) Rules, 1962 (b)the names of members and Chief Officers of the Board, organisation of the various sections of the Board and a chart showing the Organisation;