Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of Andhra Pradesh - Subsection Section 94(2) in The Andhra Pradesh Reorganisation Act, 2014 (2)The Central Government shall support the programmes for the development of backward areas in the successor States, including expansion of physical and social infrastructure.
