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Bombay High Court

Kotak Mahindra Bank Limited vs Manoj Kumar Ojha And Anr on 28 February, 2020

Author: G.S. Kulkarni

Bench: G.S. Kulkarni

              902, 903, 907, 915, 926-928, 930-932, 934, 935, 938-945, 947, 949, 950, 952-960, 1, 2, 7-44, 46-49, 5-58.doc


Tauseef
                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION

                              EXECUTION APPLICATION NO.1253 OF 2016

          Au Financiers (India) Ltd.                                                ...Applicant
                          V/S.
          Mauli Tours & Travels & Anr.                                              ...Respondents

                              EXECUTION APPLICATION NO.1259 OF 2016

          Au Financiers (India) Ltd.                                                ...Applicant
                          V/S.
          M/s. Shah Tours & Travels & Transport & Anr.                              ...Respondents

                              EXECUTION APPLICATION NO.1268 OF 2016

          Curzon Maritime Ltd.                                                      ...Applicant
                        V/S.
          PEC Ltd.                                                                  ...Respondent

                              EXECUTION APPLICATION NO.1283 OF 2016

          M/s. HDFC Bank Ltd.                                                       ...Applicant
                         V/S.
          Khan Raju Imtiyaz                                                         ...Respondent

                              EXECUTION APPLICATION NO.1310 OF 2016

          M/s. Kotak Mahindra Prime Ltd.                                            ...Applicant
                          V/S.
          Sajid Sharif Shaikh                                                       ...Respondent

                              EXECUTION APPLICATION NO.1324 OF 2016

          Capital First Ltd.                                                        ...Applicant
                           V/S.
          Shailesh Sura & Ors.                                                      ...Respondents




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                    EXECUTION APPLICATION NO.1326 OF 2016

Shriram Transport Finance Co. Ltd.                                        ...Applicant
               V/S.
Jaimalsingh Didarsingh Pawar & Anr.                                       ...Respondents

                    EXECUTION APPLICATION NO.1328 OF 2016

Shriram Transport Finance Co. Ltd.                                        ...Applicant
              V/S.
Suman Balu Ghodeshwar & Anr.                                              ...Respondents

                    EXECUTION APPLICATION NO.1329 OF 2016

Shriram Transport Finance Co. Ltd.                                        ...Applicant
              V/S.
Mrs. Suman Balu Ghodeshwar & Anr.                                         ...Respondents

                    EXECUTION APPLICATION NO.1330 OF 2016

Au Financiers (India) Ltd.                                                ...Applicant
                V/S.
Farhad Travels & Anr.                                                     ...Respondents

                    EXECUTION APPLICATION NO.1332 OF 2016
Au Financiers (India) Ltd.
Represented by its (A.R.) Kamblesh I Yadav                                ...Applicant
                V/S.
Anant Tours & Travels & Anr.                                              ...Respondents

                    EXECUTION APPLICATION NO.1336 OF 2016
Au Financiers (India) Ltd.
Represented by its (A.R.) Kamblesh I Yadav                                ...Applicant
                V/S.
Arpita Tours & Travels & Ors.                                             ...Respondents

                    EXECUTION APPLICATION NO.1340 OF 2016

Au Financiers (India) Ltd.                                                ...Applicant
                V/S.
Gautam Abaji Mane & Anr.                                                  ...Respondents

                                                                                                 Pg 2 of 13



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                   EXECUTION APPLICATION NO.1341 OF 2016

Au Financiers (India) Ltd.                                               ...Applicant
                V/S.
Avinash Tours & Travels & Anr.                                           ...Respondents

                   EXECUTION APPLICATION NO.1342 OF 2016

Au Financiers (India) Ltd.
Represented by its (A.R.) Kamblesh I Yadav                               ...Applicant
                V/S.
Ratnami Tours & Travels & Ors.                                           ...Respondents

                   EXECUTION APPLICATION NO.1344 OF 2016

HDFC Bank Ltd.                                                           ...Applicant
              V/S.
Periya Subramanyam Pujari & Anr.                                         ...Respondents

                   EXECUTION APPLICATION NO.1345 OF 2016

HDFC Bank Ltd.                                                           ...Applicant
              V/S.
Seema Deepak Kahar & Deepak Kahar                                        ...Respondents

                   EXECUTION APPLICATION NO.1346 OF 2016

HDFC Bank Ltd.                                                           ...Applicant
               V/S.
Lalchand Kaluram Yadav & Anr.                                            ...Respondents

                   EXECUTION APPLICATION NO.1347 OF 2016

HDFC Bank Ltd.                                                           ...Applicant
               V/S.
Naim Ismail Shaikh                                                       ...Respondents

                   EXECUTION APPLICATION NO.1350 OF 2016

HDFC Bank Ltd.                                                           ...Applicant
              V/S.
Siraj Ahmed & Anr.                                                       ...Respondents

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                   EXECUTION APPLICATION NO.1355 OF 2016

The Kapol Co-op. Bank Ltd.                                               ...Applicant
               V/S.
Dipti Sudhakar Phadke & Ors.                                             ...Respondents

                   EXECUTION APPLICATION NO.1357 OF 2016

Kotak Mahindra Bank Ltd.                                                 ...Applicant
              V/S.
Vaibhav Shridhar Salvi & Ors.                                            ...Respondents

                   EXECUTION APPLICATION NO.1358 OF 2016

Kotak Mahindra Bank Ltd.                                                 ...Applicant
              V/S.
Kalimmullah Naitullah Shaikh & Ors.                                      ...Respondents

                   EXECUTION APPLICATION NO.1361 OF 2016

Shriram City Union Finance Ltd.                                          ...Applicant
               V/S.
Kamble Ashok Appa                                                        ...Respondent

                   EXECUTION APPLICATION NO.1362 OF 2016

Phoenix Arc Pvt. Ltd.                                                    ...Applicant
               V/S.
Mohammed Asif Ahmed Abdullah Shaikh                                      ...Respondents

                   EXECUTION APPLICATION NO.1363 OF 2016

The Cosmos Co-operative Bank Ltd.                                        ...Applicant
                V/S.
Girish Natvarlal Patel & Ors.                                            ...Respondents

                   EXECUTION APPLICATION NO.1365 OF 2016

Kotak Mahindra Bank Ltd.                                                 ...Applicant
              V/S.
Pradeep Kumar Shukla & Anr.                                              ...Respondents


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                    EXECUTION APPLICATION NO.1366 OF 2016

Kotak Mahindra Bank Ltd.                         ...Applicant
              V/S.
Kuvala Corporation Pvt. Ltd. & Nischit Vinod Gandhi...Respondents

                    EXECUTION APPLICATION NO.1367 OF 2016

Kotak Mahindra Bank Ltd.                       ...Applicant
               V/S.
Venkata Shriram Malla & Priyadarshini V. Malla ...Respondents

                    EXECUTION APPLICATION NO.1368 OF 2016

Kotak Mahindra Bank Ltd.                                                  ...Applicant
              V/S.
Manoj Kumar Ojha & Anr.                                                   ...Respondents

                    EXECUTION APPLICATION NO.1369 OF 2016

Kotak Mahindra Bank Ltd.                                                  ...Applicant
               V/S.
Creative Baron & Ors.                                                     ...Respondents

                    EXECUTION APPLICATION NO.1371 OF 2016

Kotak Mahindra Prime Ltd.                                                 ...Applicant
              V/S.
M/s. Varun Industries Ltd. & Ors.                                         ...Respondents

                    EXECUTION APPLICATION NO.1566 OF 2016

M/s. HDFC Bank Ltd.                                                       ...Applicant
              V/S.
Bhagoji Raghunath Parab                                                   ...Respondents

                    EXECUTION APPLICATION NO.1568 OF 2016

M/s. HDFC Bank Ltd.                                                       ...Applicant
               V/S.
Justin Joy Varghese                                                       ...Respondent


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                   EXECUTION APPLICATION NO.1576 OF 2016

Kotak Mahindra Prime Ltd.                                                ...Applicant
              V/S.
Ramchandra K. Parte & Anr.                                               ...Respondents

                   EXECUTION APPLICATION NO.1579 OF 2016

M/s. BMW India Financial Service Pvt. Ltd.                               ...Applicant
               V/S.
Ms. Farrah Kader Nachkani                                                ...Respondent

                   EXECUTION APPLICATION NO.1580 OF 2016

M/s. BMW India Financial Service Pvt. Ltd.                               ...Applicant
                V/S.
Partho B. Dutta & Anr.                                                   ...Respondents

                   EXECUTION APPLICATION NO.1581 OF 2016

M/s. BMW India Financial Service Pvt. Ltd.                               ...Applicant
              V/S.
Manjunath R. Kamath                                                      ...Respondent

                   EXECUTION APPLICATION NO.1582 OF 2016

M/s. BMW India Financial Service Pvt. Ltd.                               ...Applicant
               V/S.
Ketan Kailash Ghamande & Anr.                                            ...Respondents

                   EXECUTION APPLICATION NO.1583 OF 2016

M/s. BMW India Financial Service Pvt. Ltd.                               ...Applicant
               V/S.
Mr. Partho B. Dutta & Anr.                                               ...Respondents

                   EXECUTION APPLICATION NO.1584 OF 2016

HDFC Bank Ltd.                                                           ...Applicant
              V/S.
Jude Bappu Tharakan                                                      ...Respondents


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                   EXECUTION APPLICATION NO.1585 OF 2016

HDFC Bank Ltd.                                                           ...Applicant
              V/S.
Anup Kundalik Bagade                                                     ...Respondent

                   EXECUTION APPLICATION NO.1587 OF 2016

HDFC Bank Ltd.                                                           ...Applicant
               V/S.
Avi Singh Rajawat & Anr.                                                 ...Respondents

                   EXECUTION APPLICATION NO.1588 OF 2016

HDFC Bank Ltd.                                                           ...Applicant
              V/S.
Dinesh Anand Shriyan                                                     ...Respondent

                   EXECUTION APPLICATION NO.1592 OF 2016

HDFC Bank Ltd.                                                           ...Applicant
               V/S.
Jagdish R. Kolwankar                                                     ...Respondent

                   EXECUTION APPLICATION NO.1593 OF 2016

HDFC Bank Ltd.                                                           ...Applicant
              V/S.
Ramesh Hemraj Visariya                                                   ...Respondent

                   EXECUTION APPLICATION NO.1595 OF 2016

HDFC Bank Ltd.                                                           ...Applicant
               V/S.
Shamiul Sarkar                                                           ...Respondent

                   EXECUTION APPLICATION NO.1597 OF 2016

HDFC Bank Ltd.                                                           ...Applicant
              V/S.
Dakshesh Sureshchandra Shah                                              ...Respondent


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                   EXECUTION APPLICATION NO.1598 OF 2016
HDFC Bank Ltd.                                                           ...Applicant
               V/S.
Vishal Bhosale                                                           ...Respondent

                   EXECUTION APPLICATION NO.1599 OF 2016

M/s. Cholamandalam Investment & Finance Co. Ltd....Applicant
               V/S.
Amjadali Niyazahmed Choudhary &
Niyazahmed Riyasat Choudhary                 ...Respondents

                   EXECUTION APPLICATION NO.1600 OF 2016

M/s. Cholamandalam Investment & Finance Co. Ltd....Applicant
               V/S.
Sunil Shankar Shejwal s/o. Shankar & Anr.    ...Respondents

                   EXECUTION APPLICATION NO.1601 OF 2016

M/s. Cholamandalam Investment & Finance Co. Ltd....Applicant
             V/S.
Mohan Baburam Singh & Anr.                   ...Respondents

                   EXECUTION APPLICATION NO.1602 OF 2016

M/s. Cholamandalam Investment & Finance Co. Ltd....Applicant
               V/S.
Mr. Amit Chintamani Singh &
Chintamani Suryanath Singh                   ...Respondents

                   EXECUTION APPLICATION NO.1603 OF 2016

M/s. Cholamandalam Investment & Finance Co. Ltd....Applicant
              V/S.
Raisa Md. Husen Shaikh w/o.
Mohammad Husen Shaikh & Anr.                 ...Respondents

                   EXECUTION APPLICATION NO.1604 OF 2016

HDFC Bank Ltd.                                                           ...Applicant
              V/S.
Vishwadeep Nikuse                                                        ...Respondent

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                   EXECUTION APPLICATION NO.1605 OF 2016

HDFC Bank Ltd.                                                           ...Applicant
              V/S.
Siddikmohd. Ansari                                                       ...Respondent

                   EXECUTION APPLICATION NO.1606 OF 2016

HDFC Bank Ltd.                                                           ...Applicant
                V/S.
Kiran Dattatray Punde                                                    ...Respondent

                   EXECUTION APPLICATION NO.1607 OF 2016

HDFC Bank Ltd.                                                           ...Applicant
              V/S.
Anandharaj Ammasi                                                        ...Respondent

                   EXECUTION APPLICATION NO.1608 OF 2016

HDFC Bank Ltd.                                                           ...Applicant
              V/S.
Haridas Kunjunny Nair                                                    ...Respondent

                   EXECUTION APPLICATION NO.1609 OF 2016

HDFC Bank Ltd.                                                           ...Applicant
              V/S.
Kirankumar Patel                                                         ...Respondent

                   EXECUTION APPLICATION NO.1610 OF 2016

HDFC Bank Ltd.                                                           ...Applicant
              V/S.
Santosh Dwarkanath Mahajan                                               ...Respondent

                   EXECUTION APPLICATION NO.1611 OF 2016

HDFC Bank Ltd.                                                           ...Applicant
              V/S.
Tarun Jagmohan Kathuria                                                  ...Respondent


                                                                                                Pg 9 of 13



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                    EXECUTION APPLICATION NO.1612 OF 2016

HDFC Bank Ltd.                                                            ...Applicant
                V/S.
Atul Jayantilal Gada                                                      ...Respondent

                    EXECUTION APPLICATION NO.1613 OF 2016

HDFC Bank Ltd.                                                            ...Applicant
              V/S.
Akhtar Nawaz Inayetali Sayyed                                             ...Respondent

                    EXECUTION APPLICATION NO.1614 OF 2016

HDFC Bank Ltd.                                                            ...Applicant
               V/S.
Murari Arjun Singh                                                        ...Respondent

                    EXECUTION APPLICATION NO.1615 OF 2016

HDFC Bank Ltd.                                                            ...Applicant
              V/S.
Aroon Travels                                                             ...Respondent

                    EXECUTION APPLICATION NO.1616 OF 2016

HDFC Bank Ltd.                                                            ...Applicant
              V/S.
Altamash M. Khan                                                          ...Respondent

                    EXECUTION APPLICATION NO.1617 OF 2016

M/s. Bajaj Finance Ltd.                                                   ...Applicant
                V/S.
Annie Vinay Kadam                                                         ...Respondent

                    EXECUTION APPLICATION NO.1618 OF 2016

HDFC Bank Ltd.                                                            ...Applicant
              V/S.
Debiprasad Rabindra Lenka                                                 ...Respondent


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                    EXECUTION APPLICATION NO.1619 OF 2016

HDFC Bank Ltd.                                                            ...Applicant
              V/S.
Rekha Hitesh Monani                                                       ...Respondent

                    EXECUTION APPLICATION NO.1620 OF 2016

HDFC Bank Ltd.                                                            ...Applicant
              V/S.
Vishwanath Done                                                           ...Respondent

                    EXECUTION APPLICATION NO.1621 OF 2016

Kotak Mahindra Prime Ltd.                                                 ...Applicant
              V/S.
Chandra Nandlal Rughwani & Anr.                                           ...Respondents

                    EXECUTION APPLICATION NO.1625 OF 2016

HDFC Bank Ltd.                                                            ...Applicant
               V/S.
Parmar Dipika Dhiraj                                                      ...Respondent

                    EXECUTION APPLICATION NO.1626 OF 2016

HDFC Bank Ltd.                                                            ...Applicant
              V/S.
Manjuben Pravinbhai Panchal                                               ...Respondent

                    EXECUTION APPLICATION NO.1627 OF 2016

HDFC Bank Ltd.                                                            ...Applicant
              V/S.
Laxman Yashwant Gole & Ors.                                               ...Respondents

                    EXECUTION APPLICATION NO.1628 OF 2016

HDFC Bank Ltd.                                                            ...Applicant
               V/S.
SBH Infrastructure Pvt. Ltd.                                              ...Respondent


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                    EXECUTION APPLICATION NO.1635 OF 2016

M/s. India Infoline Finance Ltd.                                          ...Applicant
                V/S.
Sunita D. Pawar & Ors.                                                    ...Respondents

                    EXECUTION APPLICATION NO.1636 OF 2016

Kotak Mahindra Bank Ltd.                                                  ...Applicant
              V/S.
Mohammed Imran                                                            ...Respondent

                    EXECUTION APPLICATION NO.1637 OF 2016

Kotak Mahindra Bank Ltd.                                                  ...Applicant
              V/S.
Zahir Ahmed Khan                                                          ...Respondent

                    EXECUTION APPLICATION NO.1638 OF 2016

Kotak Mahindra Bank Ltd.                                                  ...Applicant
              V/S.
Mohdjamal Mahdazaz Quraishi                                               ...Respondent

                    EXECUTION APPLICATION NO.1639 OF 2016

Kotak Mahindra Bank Ltd.                                                  ...Applicant
              V/S.
Hasmukh Purshottam Wara                                                   ...Respondent

                    EXECUTION APPLICATION NO.1640 OF 2016

Kotak Mahindra Bank Ltd.                                                  ...Applicant
              V/S.
Rishika Dhall                                                             ...Respondent

                    EXECUTION APPLICATION NO.1641 OF 2016

Kotak Mahindra Bank Ltd.                                                  ...Applicant
              V/S.
Manish Govind Payale                                                      ...Respondent


                                                                                                Pg 12 of 13



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                       EXECUTION APPLICATION NO.1642 OF 2016

Kotak Mahindra Bank Ltd.                                                     ...Applicant
               V/S.
Riyaz Charania                                                               ...Respondent


None for the Applicants
None for the Respondents.

                                       CORAM              :    G.S. KULKARNI, J.
                                       DATED              :    28th FEBRUARY 2020.

P.C. :

1. These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications. Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed. No order as to costs.

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