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[Section 166]
[Entire Act]
State of Chattisgarh - Subsection
Section 166(2) in High Court of Chhattisgarh Rules, 2005
| Not exceeding Rs. 1,000 | Drawing grounds of Appeal Hearing fee | 100.00250.00 |
| Exceeding Rs. 1,000 and not exceeding Rs. 5,000 | Drawing grounds of Appeal Hearing fee | 100.00350.00 |
| Exceeding Rs. 5,000 and not exceeding Rs. 10,000 | Drawing grounds of Appeal Hearing fee | 100.00500.00 |