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State of Rajasthan - Section

Section 40 in The Rajasthan Agricultural Produce Markets Rules, 1963

40. The market committee to provide for certain matter.

- After paying all sums due to Government, the market committee shall, so far as the funds at its disposal permit but subject to the provisions of the Act and these rules, provide-
(i)for the maintenance and improvement of any enclosure or building which may constitute the market yard;
(ii)for the construction and repairs of buildings, chabutras and other erections necessary for the purpose of the market; and
(iii)for the health, convenience and safety of the persons using the market.