Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(1)(xxi) in The Assam Higher Secondary Education Act, 1984

(xxi)to delegate any of its powers to any Committee constituted under this Act;