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[Cites 0, Cited by 0] [Section 793] [Entire Act]

Bengal Presidency - Subsection

Section 793(b) in Police Regulations, Bengal , 1943

(b)The persons selected for instruction shall possess the following qualifications :-
(i)They must not be over 40 year of age.
(ii)They must be able to read and write sufficiently well to be able to study vernacular drill books and write simple reports in the vernacular.
(iii)They must be of good physique and character.