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[Cites 0, Cited by 0] [Section 194(3)] [Section 194] [Entire Act]

State of Chattisgarh - Subsection

Section 194(3)(b) in The Chhattisgarh Municipalities Act, 1961

(b)projects and encroaches into or upon any uncovered aqueduct, drain or sewer in such street so as to obstruct or interfere with such aqueduct, drain or sewer, or the proper working thereof: