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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(i) in The Companies (Mediation and Conciliation) Rules, 2016

(i)he shall fix, in consultation with the parties, the dates and the time of each mediation or conciliation session, where all parties have to be present ;