Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 258(1)] [Section 258] [Entire Act] State of Himachal Pradesh - Subsection Section 258(1)(a) in The Himachal Pradesh Municipal Corporation Act, 1994 (a)which by or under the provisions of this Act is declared to be recoverable in the manner provided by this Chapter, or