Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] State of Jharkhand - Subsection Section 108(ix) in Bihar Education Code, 1961 (ix)to draw up and submit to the District Superintendent of Education bills for Lower Primary Scholarships awarded in another district but made tenable to schools under their charge;
