Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 9 in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009 9. Appointment of Conciliation Officer. (1)The State Government shall by Notification in the Official Gazette, designate the District Social Welfare Officer as Conciliation Officer.
