Section 113 in The Displaced Persons (Compensation and Rehabilitation) Rules, 1955
113. Expenses incidental to the sale of Government built properties.
- Expenses incidental to the sale of Government properties (including auction fees) forming part of compensation pool, shall be debited to the account head:-"57- Miscellaneous - Expenditure on Displaced Persons - Expenditure on management, sale, etc., of Government built property"
