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State of Punjab - Section

Section 9 in The Punjab Shops and Commercial Establishments Act, 1958

9. [ Opening and closing hours. [Section 9 as amended Punjab by Act No. 25 of 1958, substituted by Punjab Act No. 1 of 1964, section 7.]

- Government shall by notification fix the opening and closing hours of all classes of establishments, and different opening and closing hours may be fixed for different classes of establishments and for different areas:Provided that Government may allow an establishment attached to a factory to observe such opening and closing hours as the Government may direct.]