Madras High Court
Shri Sandeepani Educational Society vs V.Sreepathi Reddy on 29 April, 2026
Author: Senthilkumar Ramamoorthy
Bench: Senthilkumar Ramamoorthy
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 29-04-2026
CORAM
THE HON'BLE MR JUSTICE SENTHILKUMAR RAMAMOORTHY
OP(TM) No. 16 of 2026
and (TM)A.No.20 of 2026
1. Shri Sandeepani Educational Society
Rep by its authorized representative,
Shri Korivi Vara Prasad,
H No 6-1-215, Nethaji Nagar,
Raghavendra Colony Road,
Ramgiri, Nalgonda, Andhra Pradesh.
2. M/s. Sarvepally Radhakrishna Educational
Society, Rep.by its authorized representative,
Shri Korivi Vara Prasad, Plot No.88,
Sri Laxmi Nagar, Gollaguda, Nalgonda 508001,
Telangana, India.
..Petitioners
Vs
1. V.Sreepathi Reddy
SPR School of Excellence Ashoknagar,
Miryalguda, Nalgonda District 508 207,
Andhra Pradesh, India.
2. The Registrar of Trademarks
The Office of Trademarks Registry,
Intellectual Property Building,
GST Road, Guindy, Chennai 600 032.
..Respondents
For Petitioners: Mr. Ramesh Ganapathy
__________
Page1 of 2
https://www.mhc.tn.gov.in/judis
SENTHILKUMAR RAMAMOORTHY, J.
KJ
ORDER
Issue notice to the respondents returnable on 17.06.2026. Private notice is also permitted.
2. List the matter on 17.06.2026.
29-04-2026 KJ OP(TM) No. 16 of 2026 and (TM)A.No.20 of 2026 __________ Page2 of 2 https://www.mhc.tn.gov.in/judis