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Patna High Court - Orders

Hridaya Ranjan Prasad Verma & vs Akhil Ranjan Prasad Verma & Or on 29 June, 2011

             IN THE HIGH COURT OF JUDICATURE AT PATNA
                           FA No.1 of 2007

                       Hridaya Ranjan Prasad Verma & Ors.
                                      Versus
                        Akhil Ranjan Prasad Verma & Ors.
                                    -----------

05.       29.06.2011

The appellants shall remove the defects during the course of the day. Saurabh ( Mungeshwar Sahoo, J.)