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[Cites 0, Cited by 0] [Section 33(4)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(4)(ii) in First Statutes of the Jai Narayan Vyas University Jodhpur

(ii)The subscriber may from time to time, add or change his/her nominee by written application to the Registrar.